Andhra Pradesh High Court - Amravati
Chillakuri Siva Kumar Reddy vs The State, Inspector Of Police, on 2 February, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.P. No.367 of 2022
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
1.02.02.2022 CMR, J At request of learned counsel for the petitioners, post after two (02) weeks.
________ CMR, J ARR