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Andhra Pradesh High Court - Amravati

Chillakuri Siva Kumar Reddy vs The State, Inspector Of Police, on 2 February, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    MAIN CASE No.: Crl.P. No.367 of 2022

                               PROCEEDING SHEET

Sl.                                                                        Office
       DATE                              ORDER
No                                                                         Note
1.

02.02.2022 CMR, J At request of learned counsel for the petitioners, post after two (02) weeks.

________ CMR, J ARR