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[Cites 0, Cited by 9] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(3) in Bihar Shops & Establishments Act, 1953

(3)"day" means a period of twenty-four hours beginning at midnight:Provided that, in the case of an employee whose hours of work begins before and extend beyond midnight, day means a period of twenty-four hours beginning at the hour his work commences;