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Madras High Court

Rep. By General Secretary vs The State Of Tamil Nadu on 30 April, 2015

Author: T.S.Sivagnanam

Bench: Sanjay Kishan Kaul, T.S.Sivagnanam

       

  

   

 
 
 IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 30.04.2015

CORAM

THE HON'BLE MR.SANJAY KISHAN KAUL, CHIEF JUSTICE 
and
THE HON'BLE MR. JUSTICE T.S.SIVAGNANAM

W.P.No.13495 of 2015
and M.P.No.1 of 2015

M/s.Anithu Vivasaaya Sagupadi
Pairkal Urpatthy Sangam, Reg.No.190/2009,
Rep. By General Secretary.				.. Petitioner

vs

1.The State of Tamil Nadu,
   Rep. By Secretary to Govt.,
   Public Works Department,
   Secretariat, Fort St. George, Chennai.

2.The District Collector,
   District Collector's office,
   Kanchipuram, Kanchipuram District.

3.The Revenue Divisional Officer,
   Kanchipuram, Kanchipuram District.

4.The Tahsildar,
   Kanchipuram Taluk Office,
   Kanchipuram, Kanchipuram District.

5.M/s.XS Real Properties Pvt. Limited,
   Saidapet, Chennai.				.. Respondents

	Petition filed under Article 226 of the Constitution of India praying for issue of Writ of Mandamus to direct respondents 1 to 4 to initiate appropriate action preventing the 5th respondent in intermeddling with the vaikal and the adjacent foot path, cart track passing through survey Nos: 147, 149, 166, 165, 169, 170, 171, 178, 179 in Siruchary Village, Thiruporur Taluk, Kanchipuram District, belonging to the 5th respondent.
	For Petitioner	..  Mr.V.Selvaraj
			    for M/s.Devadason and Sagar

	For Respondents	..  Mr.S.T.S.Moorthy
			    Govt. Pleader for RR 1 to 4

* * * * *

O R D E R

(Order of the Court was made by The Hon'ble Chief Justice) On hearing the learned counsel for the petitioner and learned Government Pleader, accepting notice for respondents 1 to 4, we direct that the representation of the petitioner dated 06.04.2015 be disposed of by the second respondent within two months of the receipt of this order, after notice to all concerned, by a speaking order.

2.Writ Petition, accordingly, stands disposed of. No costs. Consequently, M.P.No.1 of 2015 stands closed.

(S.K.K., CJ.)       (T.S.S.,J.)
30.04.2015          
Index	: Yes/No
Internet	: Yes/No
sra

To

1.The Secretary
   Govt. of Tamil Nadu,
   Public Works Department,

Secretariat, Fort St. George, Chennai.

2.The District Collector, District Collector's office, Kanchipuram, Kanchipuram District.

3.The Revenue Divisional Officer, Kanchipuram, Kanchipuram District.

4.The Tahsildar, Kanchipuram Taluk Office, Kanchipuram, Kanchipuram District.

The Hon'ble Chief Justice and T.S.Sivagnanam, J.

(sra) W.P.No.13495 of 2015 30.04.2015