Madras High Court
Rep. By General Secretary vs The State Of Tamil Nadu on 30 April, 2015
Author: T.S.Sivagnanam
Bench: Sanjay Kishan Kaul, T.S.Sivagnanam
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 30.04.2015 CORAM THE HON'BLE MR.SANJAY KISHAN KAUL, CHIEF JUSTICE and THE HON'BLE MR. JUSTICE T.S.SIVAGNANAM W.P.No.13495 of 2015 and M.P.No.1 of 2015 M/s.Anithu Vivasaaya Sagupadi Pairkal Urpatthy Sangam, Reg.No.190/2009, Rep. By General Secretary. .. Petitioner vs 1.The State of Tamil Nadu, Rep. By Secretary to Govt., Public Works Department, Secretariat, Fort St. George, Chennai. 2.The District Collector, District Collector's office, Kanchipuram, Kanchipuram District. 3.The Revenue Divisional Officer, Kanchipuram, Kanchipuram District. 4.The Tahsildar, Kanchipuram Taluk Office, Kanchipuram, Kanchipuram District. 5.M/s.XS Real Properties Pvt. Limited, Saidapet, Chennai. .. Respondents Petition filed under Article 226 of the Constitution of India praying for issue of Writ of Mandamus to direct respondents 1 to 4 to initiate appropriate action preventing the 5th respondent in intermeddling with the vaikal and the adjacent foot path, cart track passing through survey Nos: 147, 149, 166, 165, 169, 170, 171, 178, 179 in Siruchary Village, Thiruporur Taluk, Kanchipuram District, belonging to the 5th respondent. For Petitioner .. Mr.V.Selvaraj for M/s.Devadason and Sagar For Respondents .. Mr.S.T.S.Moorthy Govt. Pleader for RR 1 to 4 * * * * * O R D E R
(Order of the Court was made by The Hon'ble Chief Justice) On hearing the learned counsel for the petitioner and learned Government Pleader, accepting notice for respondents 1 to 4, we direct that the representation of the petitioner dated 06.04.2015 be disposed of by the second respondent within two months of the receipt of this order, after notice to all concerned, by a speaking order.
2.Writ Petition, accordingly, stands disposed of. No costs. Consequently, M.P.No.1 of 2015 stands closed.
(S.K.K., CJ.) (T.S.S.,J.) 30.04.2015 Index : Yes/No Internet : Yes/No sra To 1.The Secretary Govt. of Tamil Nadu, Public Works Department,
Secretariat, Fort St. George, Chennai.
2.The District Collector, District Collector's office, Kanchipuram, Kanchipuram District.
3.The Revenue Divisional Officer, Kanchipuram, Kanchipuram District.
4.The Tahsildar, Kanchipuram Taluk Office, Kanchipuram, Kanchipuram District.
The Hon'ble Chief Justice and T.S.Sivagnanam, J.
(sra) W.P.No.13495 of 2015 30.04.2015