Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Jmd Services Pvt. Ltd vs The State Of Jharkhand And Others on 18 February, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

                          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                       W.P.(C) No. 792 of 2025
                         JMD Services Pvt. Ltd.                 ...     ...   ...   Petitioner
                                                  Versus
                         The State of Jharkhand and others      ...     ...     ...   Respondents
                                                  ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

---------

For the Petitioner: Mr. Indrajit Sinha, Advocate Mr. Arpan Mishra, Advocate For the Respondents: Mr. Rajiv Ranjan, A.G. Mr. Piyush Chitresh, A.C. to A.G. Mr. Rounak Sahay, Advocate

---------

02/Dated: 18.02.2025 Notice to the respondents. Mr. Rajiv Ranjan, learned A.G, accepts notice for all respondents. List on 17.06.2025.

(M.S. Ramachandra Rao, C.J.) (Deepak Roshan, J.) APK/VK/ Pramanik /Cp.1