Jharkhand High Court
Jmd Services Pvt. Ltd vs The State Of Jharkhand And Others on 18 February, 2025
Author: Deepak Roshan
Bench: Deepak Roshan
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 792 of 2025
JMD Services Pvt. Ltd. ... ... ... Petitioner
Versus
The State of Jharkhand and others ... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Petitioner: Mr. Indrajit Sinha, Advocate Mr. Arpan Mishra, Advocate For the Respondents: Mr. Rajiv Ranjan, A.G. Mr. Piyush Chitresh, A.C. to A.G. Mr. Rounak Sahay, Advocate
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02/Dated: 18.02.2025 Notice to the respondents. Mr. Rajiv Ranjan, learned A.G, accepts notice for all respondents. List on 17.06.2025.
(M.S. Ramachandra Rao, C.J.) (Deepak Roshan, J.) APK/VK/ Pramanik /Cp.1