Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(vi) in U.P. Stamp (Valuation of Property) (Third Amendment) Rules, 2015 (vi)whether irrigated by canal, lift canal, well, tank, pumpset, tubewell water or any sources (name the sources);
