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[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of West Bengal - Subsection

Section 227(2)(d) in Siliguri Municipal Corporation Act, 1990

(d)removal of solid or liquid wastes from the bustees including removal of silt from sewers, sludge from septic tanks or cleaning of squating platforms;