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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(2)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)the date on which the time period for passing such order expired, apply to the Committee to be constituted by the Government in triplicate in the form specified in Form U for revision of the order or passing of an order, as the case may be.