Section 92 in The Jharkhand Agricultural Produce Markets Rules, 2000
92. Grant of copies.
- (i) If any trader requires a copy of documents filed by him or of an order concerning him passed by any authority under the Act or rule shall make application to the authority concerned accompanying a postal order of Rs. 4 drawn in favour of the authority concerned.(ii)The following additional charges shall be payable for grant of copies:-(a)for the copies required within 24 hours of the application an additional fee of Rs. 2 shall be payable, and(b)for certificate of authentication-Re.1
