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State of Jharkhand - Section

Section 15 in Jharkhand Single Window Clearance Act, 2015

15. Functions of District Level Nodal Agency.

(1)It shall assist in investment promotional activities in the district.
(2)It shall guide and assist entrepreneurs in investment and setting up their projects or industrial units in the district.
(3)It shall guide the entrepreneurs on various clearances, including providing application forms and also to receive the filled up forms from them wherever authorised and facilitate the entrepreneur on required clearances from the departments and authorities within the stipulated time.
(4)It shall exercise all the powers/ functions assigned by the Single Window Clearance Committee and the District Executive Committee and as delegated time to time by the State Government by notification.