Delhi High Court - Orders
Apex Buildsys Ltd vs Vadera Interiors And Exteriors on 16 August, 2024
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~38 and 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 227/2023
APEX BUILDSYS LTD. .....Petitioner
Through: Mr. Achin Goel, Adv.
Versus
VADERA INTERIORS AND EXTERIORS .....Respondent
Through: Mr. Mritunjay Kumar Singh,
Mr. Prasant Sharma, Ms. Parul Sharma, Mr.
Narsingh Narain Rai, Mr. Ravi Shankar and
Mr. Ajay Pratap Singh, Advs.
+ O.M.P.(MISC.)(COMM.) 260/2023
APEX BUILDSYS LTD. .....Petitioner
Through: Mr. Achin Goel, Adv.
Versus
SHAKTI PUMP INDIA LTD. .....Respondent
Through: Mr. Vasanth Rajasekaran and
Mr. Harshvardhan Korada, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 16.08.2024
1. Learned arguing Counsel for the petitioner in both these petitions as well as for the respondent in OMP (Misc)(Comm) 227/2023 are stated not to be available today.
2. Accordingly, renotify on 21 August 2024.
O.M.P.(MISC.)(COMM.) 227/2023 & cont. matter Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 22:06:28
3. It is made clear that no adjournment would be granted on the said date.
C.HARI SHANKAR, J AUGUST 16, 2024 rb Click here to check corrigendum, if any O.M.P.(MISC.)(COMM.) 227/2023 & cont. matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 22:06:28