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Delhi High Court - Orders

Apex Buildsys Ltd vs Vadera Interiors And Exteriors on 16 August, 2024

Author: C.Hari Shankar

Bench: C. Hari Shankar

                             $~38 and 39
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         O.M.P.(MISC.)(COMM.) 227/2023
                                       APEX BUILDSYS LTD.                                                             .....Petitioner
                                                    Through:                                         Mr. Achin Goel, Adv.

                                                                            Versus


                                       VADERA INTERIORS AND EXTERIORS .....Respondent
                                                    Through: Mr. Mritunjay Kumar Singh,
                                                    Mr. Prasant Sharma, Ms. Parul Sharma, Mr.
                                                    Narsingh Narain Rai, Mr. Ravi Shankar and
                                                    Mr. Ajay Pratap Singh, Advs.

                             +         O.M.P.(MISC.)(COMM.) 260/2023
                                       APEX BUILDSYS LTD.                                                             .....Petitioner
                                                    Through:                                         Mr. Achin Goel, Adv.

                                                                            Versus

                                       SHAKTI PUMP INDIA LTD.                 .....Respondent
                                                     Through: Mr. Vasanth Rajasekaran and
                                                     Mr. Harshvardhan Korada, Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                                            ORDER

% 16.08.2024

1. Learned arguing Counsel for the petitioner in both these petitions as well as for the respondent in OMP (Misc)(Comm) 227/2023 are stated not to be available today.

2. Accordingly, renotify on 21 August 2024.

O.M.P.(MISC.)(COMM.) 227/2023 & cont. matter Page 1 of 2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 22:06:28

3. It is made clear that no adjournment would be granted on the said date.

C.HARI SHANKAR, J AUGUST 16, 2024 rb Click here to check corrigendum, if any O.M.P.(MISC.)(COMM.) 227/2023 & cont. matter Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 22:06:28