Section 78 in Dr. Babasaheb Ambedkar Technological University Act, 2014
78. Library committee.
(1)There shall be a library committee for administering, organizing and maintaining the library of the University consisting of -(a)the Vice-Chancellor, ex officio Chairman;(b)three Heads of schools, nominated by the Vice-Chancellor;(c)three Heads of University departments, nominated by the Vice- Chancellor;(d)two teachers, nominated by the Executive Council;(e)the Registrar; and(f)the Librarian, ex officio Secretary.(2)All members of the committee, other than ex officio members, shall hold office for a period of three years.(3)The powers and duties of the committee and the procedure at its meeting shall be such as may be prescribed.
