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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)The notice shall be signed by the Municipal Commissioner/Chairperson/Chief Executive Officer of the Local Authority or by an officer authorised by him in this behalf.