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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(2)(a) in Telangana Labour Welfare Fund Act, 1987

(a)the agency for and the manner of collection of sums referred to in sub-section (3) of section 3, and the period within which the same shall be paid to the credit of Fund;