Kerala High Court
Oolamkunnath O.M. Sindhu vs Alokandy Krishnan on 24 February, 2023
Author: V.G.Arun
Bench: V.G.Arun
Crl.Rev.Pet No.191/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Friday, the 24th day of February 2023 / 5th Phalguna, 1944
CRL.M.APPL.NO.1/2023 IN CRL.REV.PET NO. 191 OF 2023
C.M.P.NO. 229/2022 IN ST 4/2021 OF JUDICIAL MAGISTRATE OF FIRST CLASS -
II,KOYILANDY.
PETITIONER/REVISION PETITIONER:
OOLAMKUNNATH O.M. SINDHU, AGED 40 YEARS, W/O. SURESH, OOLAMKUNNATH,
KANNADIPOYYIL P.O. BALUSSERY, KOZHIKODE DISTRICT, PIN - 673612
RESPONDENTS/RESPONDENTS:
1. ALOKANDY KRISHNAN, AGED 56 YEARS, S/O. CHOYI, CHELIYA DESOM,
CHENGOTTUKAVU VILLAGE, KOYILANDY TALUK, KOZHIKODE DISTRICT PIN -
673304.
2. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM. KOCHI - 682031.
Application praying that in the circumstances stated therein the
High Court be pleased to stay all further proceedings in S.T.No. 4/2021 of
the Judicial First Class Magistrate Court-II, Koyilandy pending final
disposal of the above Criminal Revision Petition.
This application coming on for orders upon perusing the application,
and upon hearing the arguments of M/S. K.P.SUDHEER & J.RAMKUMAR Advocates
for the petitioner and of PUBLIC PROSECUTOR for the second respondent, the
Court passed the following:
ORDER
Admit.
Issue notice by speed post to the first respondent. The learned Public Prosecutor takes notice for the second respondent.
There shall be an interim stay of further proceedings in ST No.4/2021 on the file of the Judicial First Class Magistrate Court-II, Koyilandy for a period of one month.
Post immediately after service of notice on the first respondent Sd/-
V.G.ARUN, JUDGE 24-02-2023 /True Copy/ Assistant Registrar