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Madhya Pradesh High Court

Kedar vs Public Works Department (Vishwa Bank ... on 2 March, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT INDORE
                                                       FA No. 769 of 2018
                                (KEDAR Vs PUBLIC WORKS DEPARTMENT (VISHWA BANK PARIYOJNA) AND OTHERS)

                         Dated : 02-03-2023
                                Shri Lokesh Arya-Advocate for the appellant.

                                Ms. Pranjali Yajurvedi- GA appearing on behalf of Advocate General
                         for the respondent/State.

Ms. Anita Sharma- Advocate for the respondent No.4.

Learned counsel for the respondent No.4 prays for time to move and appropriate application for deletion of the name as has been done in F.A. No.341/2012 vide order dated 29.04.2016.

Time, as prayed for, is granted.

(S. A. DHARMADHIKARI) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 3/2/2023 7:55:03 PM