Madhya Pradesh High Court
Kedar vs Public Works Department (Vishwa Bank ... on 2 March, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
FA No. 769 of 2018
(KEDAR Vs PUBLIC WORKS DEPARTMENT (VISHWA BANK PARIYOJNA) AND OTHERS)
Dated : 02-03-2023
Shri Lokesh Arya-Advocate for the appellant.
Ms. Pranjali Yajurvedi- GA appearing on behalf of Advocate General
for the respondent/State.
Ms. Anita Sharma- Advocate for the respondent No.4.
Learned counsel for the respondent No.4 prays for time to move and appropriate application for deletion of the name as has been done in F.A. No.341/2012 vide order dated 29.04.2016.
Time, as prayed for, is granted.
(S. A. DHARMADHIKARI) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 3/2/2023 7:55:03 PM