Bombay High Court
Vidyapeeth Society, Kolhapur ,Thr. Its ... vs The State Of Maharastra Thr The ... on 18 April, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
156-ASWPST-9514-2023.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 9514 OF 2023
Vidyapeeth Society Through Its President/ ...Petitioner
Secretary & Anr
Versus
The State of Maharashtra Through its Secretary, ...Respondents
School Education & Ors
Mr Prashant Bhavake, for the Petitioner.
Smt PJ Gavhane, AGP, for the Respondent-State.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 18th April 2023
PC:-
1. Issue notice.
2. Hamdast allowed. In addition to the service through Court, private service is permitted including by email and courier.
3. All Affidavits in Reply are to be filed and served on or before ARUN 12th June 2023.
RAMCHNDRA SANKPAL Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2023.04.21
4. Notice is made returnable on 10th July 2023.
09:38:29 +0530(Neela Gokhale, J) (G. S. Patel, J) Page 1 of 1 18th April 2023 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 02:14:36 :::