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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(B) in The Saurashtra University Act, 1965

(B)
(i)The Secretary, Education Department,
(ii)[ The Director of Higher Education, or an officer not below the rank of a Joint Director of Higher Education designated by such Director; [Clause (ii), (iii) and (iv) substituted by Gujarat 10 of 1982, dated 24th February, 1982 (w.r.e.f. 09-12-1981).]
(iii)The director of Technical Education or an officer not below the rank of a Joint Director of Technical Education designated by such director;
(iv)[ The chairman of the Gujarat Secondary and higher Secondary Education Board.]
(v)The Director of Agriculture or if he is unable to attend, his nominee not below the rank of a Deputy Director of Agriculture.
(vi)[ The Chairman of the Gujarat Secondary and Higher Secondary Education Board,] [Substituted by Gujarat 14 of 2002, dated 6th April 2002.]
(vii)such other ex-officio members not exceeding three as may be designated by the Statutes;