Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Jammu-Kashmir - Subsection Section 11(n) in Jammu and Kashmir Wakafs Act, 2001 (n)investigate and determine the nature and extent of Wakafs and Wakaf properties to cause wherever necessary survey of Wakaf properties ; and
