Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Bombay Presidency - Subsection Section 27(ix) in The Bombay Diseases of Animals Act, 1948 (ix)keeps or grazes any animal which he knows t-o be infective in contravention of the provisions of section 20, or
