Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 461] [Entire Act] State of Bihar - Subsection Section 461(i) in Civil Court Rules of the High Court of Judicature at Patna (i)Appeals from orders under section 104 (1) and Order XLIII Rule 1, of the Code of Civil Procedure.
