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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(2)(b) in Tamil Nadu Fisheries University Act, 2012

(b)With effect on and from the date specified in the order under clause (a), the persons specified in such order shall become employees of the Tamil Nadu Fisheries University and shall cease to be employees of the Government or the Tamil Nadu Veterinary and Animal Sciences University, as the case may be.