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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Bhopal State - Subsection

Section 33(1) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(1)in lump sum on [2nd April, 1954] [Substituted, by Notification dated 17-2-1954, published in Bhopal Gazette, dated 27-2-1954.] to the Jagirdar whose net annual income does not exceed Rs. 1,000/-;