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State of Haryana - Section

Section 32 in Haryana Municipal Building Bye-laws 1982

32. Slenderness ratio.

- Slenderness ratio must not exceed 12 and reduction in the permissible pressure figure given for slenderness ratio exceeding six shall be carried on according to the table given below :-
Slenderness ratio Reduction in maximum permissible pressures due toslenderness ratio exceeding six.
7 10.00%
8 20.00%
9 30.00%
10 40.00%
11 50.00%
12 60.00%
Explanation : - Slenderness ratio on any storey, height of a wall or a pier is the ratio of the effective storey height to the thickness of the wall. The effective storey height to be taken as:
For walls with no lateral support at top 1⅓ actual storeyheight
For walls with lateral support at top ¾ actual storeyheight
Piers with no lateral support at top 2 actual storey height
Piers with lateral support at top actual storey height