Section 149(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(iii)The information regarding the number of wells, tanks, etc.. in use and out of use should be complied page-wise, giving details as per Form P-19A. The totals should be compared with the year of settlement as well as for the last year, giving suitable explanations and reasons in case of deviation in the totals.
