Section 1 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958
1. Short title, extent and commencement.
(1)These rules may be called the Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958.(2)They shall come into force in the areas in which, and from the date on which the Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956, is made applicable.
