Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Madhya Pradesh - Subsection Section 78(6) in Madhya Pradesh Farmers' Organisation Election Rules, 1999 (6)In the event of election being contested the poll will be taken on .................[between the 8.00 Hrs. and 14.00 Hrs.]
