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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(2)The appellate authority shall send a copy of the notice to the Collector together with a copy of the appeal, and call for, and obtain records of the case from such Collector.