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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(4) in The Port Rules for the Port Of Visakhapatnam

(4)In the event of an outward bound vessel over-carrying a pilot outside the limits of the Port, the master shall be bound to land the Pilot at the nearest Port and shall be liable to pay all expenses incurred on this account.