Delhi High Court - Orders
Kapil Kumar Jain & Anr. Neha Saxena & Anr. ... vs Union Of India And Ors on 29 November, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~48, 50 to 54, 57 & 58.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9207/2022 & CM APPL. 27626/2022 -Stay
KAPIL KUMAR JAIN & ANR.
+ W.P.(C) 10122/2022 & CM APPL. 29375/2022 -Int. relief.
NEHA SAXENA & ANR.
+ W.P.(C) 10140/2022, CM APPL. 29432/2022 -Int. relief.
CM APPL. 29433/2022
SHEKHAR KUMAR
+ W.P.(C) 10401/2022 & CM APPL. 29994/2022 -Stay.
BHUVAN SHARMA AND ORS
+ W.P.(C) 10402/2022 & CM APPL. 29995/2022 -Int. relief.
VANDANA MAHAJAN & ANR.
+ W.P.(C) 10405/2022 & CM APPL. 30027/2022 -Stay.
MOHD AFTAB ALAM AND ORS
+ W.P.(C) 11756/2022, CM APPL. 38789/2022 -Addl. doc.
CM APPL. 38790/2022 -Stay.
ASHISH BAHUKHANDI AND ORS.
+ W.P.(C) 11810/2022 & CM APPL. 35201/2022 -Stay.
SURESH KUMAR VERMA AND ORS. ..... Petitioners
Through: Mr.Prit Arora, Adv. in item 48
Mr.Aditya P., Mr.Piyush Singh, Mr.Akshay
Srivastava and Mr.Akhil B. Kukreja, Advs. for in
item 52, 54 & 58
Mr.Siddharth Moha Ms.Aditi Mohan and
Ms.Sakshi Sharma, Advs. in item 50,. 51 & 53
versus
UNION OF INDIA AND ORS
..... Respondent
Through: Mr.Ramesh Babu, Ms.Maanisha
Singh, Ms.Jagriti Bharti and Ms.Sanya Panjwani,
Advs. for RBI in Item No48, 50 to 54
Mr.Neeraj SPC along with Ms.Sahaj, Mr.Vedansh
Anand and Mr.Rudra, Advs. for Respondents in
Item 50 & 58
Ms.Arunima Dwivedi, CGSC with Mr.Prashant
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:30.11.2022
14:53:17
Rawat, GP, Ms.Pinky Panwar and Mr.Aakash
Pathak, Advs. for R-1
Mr.Neeraj SPC with Ms.Sahaj, Mr.Vedansh
Anand and Mr.Rudra Paliwal, Advs. for UOI in
item 50 & 51
Mr.Kavindra Gill, SPC for R-1 in item 50
Mr.Farman Ali, SPC with Ms.Usha Jamnal and
Mr.Krishan Kumar, Advs. for R-1 in item 53
Ms.Sangeeta Sondhi and Mr.Ghanisht, Adv. for R-
4 in item 54, 57 & 58
Mr.Kuter Dewan, Ms.Neeharikaa Aggarwal,
Ms.Trisha Ray Choudhari and Mr.Kaustubh
Srivastava, Advs. for R-6 in item 58
Ms.Namrata Chadha and Mr.Krishan Kumar,
Advs. for R-1 in item 55
Mr.Bharathi Raju, SPC for UOI in Item 57
Ms.Bharathi Raju, Mr.Chetanya Puri, GP and
Mr.Anand Awasthi, Advs. for R-1
Mr.Sanjeev Singh, Ms.Ridhi Pahuja, Ms.Garima
Saxena, Advs. for R-5 in item 58.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 29.11.2022
1. List on 09.01.2023.
2. Interim orders to continue till the next date.
3. In the meanwhile, it will be open for the parties to complete the pleadings.
REKHA PALLI, J NOVEMBER 29, 2022 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:30.11.2022 14:53:17