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Delhi High Court - Orders

Kapil Kumar Jain & Anr. Neha Saxena & Anr. ... vs Union Of India And Ors on 29 November, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~48, 50 to 54, 57 & 58.
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 9207/2022 & CM APPL. 27626/2022 -Stay
                                KAPIL KUMAR JAIN & ANR.
                          +     W.P.(C) 10122/2022 & CM APPL. 29375/2022 -Int. relief.
                                NEHA SAXENA & ANR.
                          +     W.P.(C) 10140/2022, CM APPL. 29432/2022 -Int. relief.
                                CM APPL. 29433/2022
                                SHEKHAR KUMAR
                          +     W.P.(C) 10401/2022 & CM APPL. 29994/2022 -Stay.
                                BHUVAN SHARMA AND ORS
                          +     W.P.(C) 10402/2022 & CM APPL. 29995/2022 -Int. relief.
                                VANDANA MAHAJAN & ANR.
                          +     W.P.(C) 10405/2022 & CM APPL. 30027/2022 -Stay.
                                MOHD AFTAB ALAM AND ORS
                          +     W.P.(C) 11756/2022, CM APPL. 38789/2022 -Addl. doc.
                                CM APPL. 38790/2022 -Stay.
                                ASHISH BAHUKHANDI AND ORS.
                          +     W.P.(C) 11810/2022 & CM APPL. 35201/2022 -Stay.
                                SURESH KUMAR VERMA AND ORS.                      ..... Petitioners
                                                   Through: Mr.Prit Arora, Adv. in item 48
                                                   Mr.Aditya P., Mr.Piyush Singh, Mr.Akshay
                                                   Srivastava and Mr.Akhil B. Kukreja, Advs. for in
                                                   item 52, 54 & 58
                                                   Mr.Siddharth Moha Ms.Aditi Mohan and
                                                   Ms.Sakshi Sharma, Advs. in item 50,. 51 & 53

                                                  versus

                                UNION OF INDIA AND ORS
                                                                                    ..... Respondent
                                                  Through: Mr.Ramesh Babu, Ms.Maanisha
                                                  Singh, Ms.Jagriti Bharti and Ms.Sanya Panjwani,
                                                  Advs. for RBI in Item No48, 50 to 54
                                                  Mr.Neeraj SPC along with Ms.Sahaj, Mr.Vedansh
                                                  Anand and Mr.Rudra, Advs. for Respondents in
                                                  Item 50 & 58
                                                  Ms.Arunima Dwivedi, CGSC with Mr.Prashant


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:30.11.2022
14:53:17
                                                      Rawat, GP, Ms.Pinky Panwar and Mr.Aakash
                                                     Pathak, Advs. for R-1
                                                     Mr.Neeraj SPC with Ms.Sahaj, Mr.Vedansh
                                                     Anand and Mr.Rudra Paliwal, Advs. for UOI in
                                                     item 50 & 51
                                                     Mr.Kavindra Gill, SPC for R-1 in item 50
                                                     Mr.Farman Ali, SPC with Ms.Usha Jamnal and
                                                     Mr.Krishan Kumar, Advs. for R-1 in item 53
                                                     Ms.Sangeeta Sondhi and Mr.Ghanisht, Adv. for R-
                                                     4 in item 54, 57 & 58
                                                     Mr.Kuter Dewan, Ms.Neeharikaa Aggarwal,
                                                     Ms.Trisha Ray Choudhari and Mr.Kaustubh
                                                     Srivastava, Advs. for R-6 in item 58
                                                     Ms.Namrata Chadha and Mr.Krishan Kumar,
                                                     Advs. for R-1 in item 55
                                                     Mr.Bharathi Raju, SPC for UOI in Item 57
                                                     Ms.Bharathi Raju, Mr.Chetanya Puri, GP and
                                                     Mr.Anand Awasthi, Advs. for R-1
                                                     Mr.Sanjeev Singh, Ms.Ridhi Pahuja, Ms.Garima
                                                     Saxena, Advs. for R-5 in item 58.

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                               ORDER

% 29.11.2022

1. List on 09.01.2023.

2. Interim orders to continue till the next date.

3. In the meanwhile, it will be open for the parties to complete the pleadings.

REKHA PALLI, J NOVEMBER 29, 2022 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:30.11.2022 14:53:17