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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(2)After issue of licence, the Commission shall forward a copy of the licence to the Government of Tamil Nadu, Central Electricity Authority, local authority and to such other person the Commission may consider it appropriate.