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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(1)(m) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(m)"special pay" means an addition to the pay of a post of ) an employee granted at the discretion of the Board or its duly appointed authority in consideration of a specific addition to the work or responsibility;