Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 7 in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000 7. Power of the Commissioner. - The Commissioner. Panchat Raj is empowered to initiate disciplinary action against the Officers, disobeying these orders.
