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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Electricity Regulatory Commission (Licensees' Standards of Performance) Regulation, 2004

(2)The Commission may from time to time add. alter, vary, modify or amend the contents of the Schedule I, Schedule II and Schedule III.