Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Goa - Subsection Section 13(ix) in The Goa Command Area Development Act, 1997 (ix)to take such precautionary and preventive measures by land holder as may be necessary so as not to cause damage to the adjacent land holdings.
