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State of Punjab - Section

Section 74 in The Punjab Distillery Rules, 1932

74.

As soon as wash is fully attenuated and ready for distillation, the licensee shall inform the inspector, and the inspector shall again, by guaging add the use of the saccharmeter, ascertain the quantity and specific gravity of the attenuated wash and record these in his register in Form D-11. The licensee shall record the final quantity and specific gravity in the register in Form D-8 prescribed for maintenance by him.