Kerala High Court
Unknown vs By Advs.Sri.P.Ramakrishnan on 17 November, 2015
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
MONDAY, THE 26TH DAY OF MARCH 2018 / 5TH CHAITHRA, 1940
WP(C).No. 10395 of 2018
AGAINST ID 41/2013 of LABOUR COURT, ERNAKULAM
PETITIONER(S)
L.L.JOSE
S.M. SADANAM, MAYLAMOODU,
ARUVIKKARA, THIRUVANANTHAPURAM - 695 565.
BY ADVS.SRI.P.RAMAKRISHNAN
SMT.PREETHI RAMAKRISHNAN (P-212)
SRI.T.C.KRISHNA
SRI.C.ANIL KUMAR
SMT.ASHA K.SHENOY
SRI.PRATAP ABRAHAM VARGHESE
RESPONDENT(S)
1. MATSYAFED
KALALESWARAM, MANACAUD,
THIRUVANANTHAPURAM - 695 009,
REPRESENTED BY ITS MANAGING DIRECTOR.
2. MANAGER
MATSYAFED NET FACTORY,
DR. SALIM ALI ROAD,
KOCHI - 682 018.
3. LABOUR COURT
ERNAKULAM, KOCHI - 682 018.
BY SR.GOVERNMENT PLEADER SRI.C.P.PRADEEP
BY SRI.T.P.PRADEEP, SC, MATSYAFED
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 26-03-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 10395 of 2018 (Y)
APPENDIX
PETITIONER(S)' EXHIBITS
EXHIBIT P1. TRUE COPY OF THE CLAIM STATEMENT FILED BY THE
PETITIONER IN I.D.NO.41/2013
EXHIBIT P2. TRUE COPY OF THE COMMON AWARD DATED 17.11.2015
PASSED BY THE LABOUR COURT, ERNAKULAM IN I.D.
NOS.38/2013 TO 43/2013
RESPONDENTS EXHIBITS
NIL
/TRUE COPY/
VPS PS TO JUDGE
P.B.SURESH KUMAR, J.
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W.P.(C) No.10395 of 2018
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Dated this the 26th day of March, 2018
JUDGMENT
The issue raised in this writ petition is covered in favour of the petitioner by the decision of the Apex Court in Annamma K.A. v. Secretary, Cochin Co- operative Hospital Society Limited (2018 (1) KHC
258). In the light of the said decision, Ext.P2 award is set aside and the Labour Court, Ernakulam is directed to decide the I.D. No.41 of 2013 referred to in the writ petition afresh, after affording the petitioner an opportunity of hearing.
Sd/-
P.B.SURESH KUMAR, JUDGE vps 26/3 /True Copy/ PS to Judge