Section 2(e) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
(e)[ "Constituency" means, ten constituencies for representatives of the Agriculturists, or constituency for Chairman of the Market Committee or the constituency for traders as the case may be;] [Substituted by Notification No. D-5-86-97-XIV-3, dated 6-3-1999.]
