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Rajasthan High Court - Jaipur

Smt. Sumitra Sharma Wife Of Shri ... vs The State Of Rajasthan on 4 December, 2019

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 18769/2019

                                   Smt. Sumitra Sharma Wife Of Shri Ravindra Kumar Sharma
                                                                                                          ----Petitioner
                                                                           Versus
                                   The State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Vinod Jhajharia For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/12/2019 Issue notice of the writ petition as well as stay application, returnable within four weeks. Notices be given 'dasti', as prayed.
In the meanwhile, no recovery shall be effected from the petitioner.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-138 (Downloaded on 07/06/2021 at 06:00:47 AM) Powered by TCPDF (www.tcpdf.org)