Rajasthan High Court - Jaipur
Smt. Sumitra Sharma Wife Of Shri ... vs The State Of Rajasthan on 4 December, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18769/2019
Smt. Sumitra Sharma Wife Of Shri Ravindra Kumar Sharma
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vinod Jhajharia For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/12/2019 Issue notice of the writ petition as well as stay application, returnable within four weeks. Notices be given 'dasti', as prayed.
In the meanwhile, no recovery shall be effected from the petitioner.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-138 (Downloaded on 07/06/2021 at 06:00:47 AM) Powered by TCPDF (www.tcpdf.org)