Punjab-Haryana High Court
Punjab State And Others vs Chattar Singh And Others on 31 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 2165 of 2009 and
Cross-Objections No. 28-CI of 2012 (O&M)
LAC No. 1450 of 2001
Punjab State and others
....Appellants
Versus
Chattar Singh and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashok Aggarwal, Advocate General, Punjab with Mr. Alok Jain, Additional Advocate General, Punjab. Mr. R.S. Manhas, Advocate for the landowners. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1776 of 2001, titled as Ashok Kumar Vs. Punjab State and others.
(RAJESH BINDAL) JUDGE 31.05.2012 sharmila