Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 350(1)] [Section 350] [Entire Act] State of West Bengal - Subsection Section 350(1)(d) in West Bengal Municipal Corporation Act, 2006 (d)to carry such drain to such point of outlet, or to such junction with some other drain, as may be specified in the notice.