Bombay High Court
The Cosmos Co-Operative Bank Ltd vs Central Bank Of India And Ors on 24 August, 2018
Author: Sandeep K. Shinde
Bench: K. K. Tated, Sandeep K. Shinde
10-WP-11324-2015.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.11324 OF 2015
The Cosmos Co-op. Bank Ltd. ... Petitioner
Vs
Central Bank of India & Ors. ... Respondents
...
Ms. Fatima Banodawala I/by Raval Shah for the Petitioner. Ms. S. Rachure I/by T.N.Tripathi & Co. for the Respondents.
CORAM : K. K. TATED & SANDEEP K. SHINDE JJ.
DATE : 24 AUGUST, 2018 P.C. :
At the request of the advocate for the Petitioner, matter is taken up out of turn.
Heard the learned counsel for the Parties.
Digitally signed by
2 At the request of the advocate for the Petitioner, registry Shambhavi Shambhavi Nilesh Nilesh Shivgan Shivgan Date:
2018.08.28 is directed to place this matter on board on 21.9.2018. 16:58:11 +0530 (SANDEEP K. SHINDE, J.) (K. K. TATED, J.) Shivgan 1/1