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Bombay High Court

The Cosmos Co-Operative Bank Ltd vs Central Bank Of India And Ors on 24 August, 2018

Author: Sandeep K. Shinde

Bench: K. K. Tated, Sandeep K. Shinde

                                                                                                                                     10-WP-11324-2015.odt


                                                                                                                                 
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CIVIL  APPELLATE JURISDICTION

                                                 WRIT PETITION NO.11324 OF 2015 

                             The Cosmos Co-op. Bank Ltd.                                                   ... Petitioner
                                  Vs
                            Central Bank of India & Ors.                                                 ... Respondents
                                                          ...

Ms. Fatima Banodawala I/by Raval Shah for the Petitioner. Ms. S. Rachure I/by T.N.Tripathi & Co. for the Respondents.

CORAM : K. K. TATED & SANDEEP K. SHINDE JJ.

DATE : 24 AUGUST, 2018 P.C. :

At the request of the advocate for the Petitioner, matter is taken up out of turn.
Heard the learned counsel for the Parties.
Digitally signed by

2 At the request of the advocate for the Petitioner, registry Shambhavi Shambhavi Nilesh Nilesh Shivgan Shivgan Date:

2018.08.28 is directed to place this matter on board on 21.9.2018. 16:58:11 +0530 (SANDEEP K. SHINDE, J.) (K. K. TATED, J.) Shivgan 1/1