Rajasthan High Court - Jaipur
Smt. Sheela Tulsayani W/O Durga ... vs Major Hemant Singh Jamwal S/O Abhay ... on 10 January, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2743/2020
Smt. Sheela Tulsayani W/o Durga Tulsayani
----Petitioner
Versus
Major Hemant Singh Jamwal S/o Abhay Singh
----Respondent
For Petitioner(s) : Mr. Manu Bhargave, Adv. through V.C. For Respondent(s) : Mr. O.P. Mishra, Adv. through V.C. HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/01/2022 Due to connectivity problem, counsel for the petitioner failed to join the proceedings.
List after four weeks.
Till then, the interim order to continue.
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