Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Smt. Sheela Tulsayani W/O Durga ... vs Major Hemant Singh Jamwal S/O Abhay ... on 10 January, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2743/2020

                                    Smt. Sheela Tulsayani W/o Durga Tulsayani
                                                                                                      ----Petitioner
                                                                       Versus
                                    Major Hemant Singh Jamwal S/o Abhay Singh
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Manu Bhargave, Adv. through V.C. For Respondent(s) : Mr. O.P. Mishra, Adv. through V.C. HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/01/2022 Due to connectivity problem, counsel for the petitioner failed to join the proceedings.

List after four weeks.

Till then, the interim order to continue.

(INDERJEET SINGH),J Jyoti/141 (Downloaded on 12/01/2022 at 09:56:36 PM) Powered by TCPDF (www.tcpdf.org)