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Karnataka High Court

M/S Balaji Produce Company vs M/S Fiza Developers & Intertrade ... on 30 November, 2011

Author: A.S.Bopanna

Bench: A.S.Bopanna

SEs Lego a ee
"IN THE HIGH court OF * KARNATAKA Ar BANGALORE -

oS 'DATED. THIS THE 30 DAY OF NOVEMBER 2011. 8

THE HON' BLE MR. VIKRAMAJIT SEN, ACTING CHIES SP JUSTICE - oS
"THE HON BLE MR. JUSTIC EA AL S. BOPANN A

"WRIT PETITION No. 43857 L 201 \GM-2S)

Between:

- -M/ S, Balaji Prodiice Company
Yadugiri' K-10° ce
- -No.30-A, C.P. Ramaswamy Road an
~ Chennai 600 018. 7
. Represented by its } Partner |
OS Sri Ravindra. Euniar Bhavelka, : _...Petitioner

. . "ys Sri. G. "ishnamurthy, Adv. )

M/: Ss. Fiza Developers. & Intertrade
Private Lintited
20/1, Residency Road
_ Bangalore 560 625.
--_ Rep- "by. its Managing Director
~ Sri B. M.Far ookh. ... Respondent

7 This Writ Petition is filed under Articles 226 and 227 of -

. the Constitution of India praying to quash the order dated

-. 24.9,9611 vide Annexure-P passed by the Arbitral Tribunal allowing the application for condonation of delay and . \oo eonsequently.. terminate ..the'. Arbitration ..proceedinigs..in- respect of the: respondent / claimant and direct the Tribunal '-to consider the application of the petitioner to file claim petition in lieu of counter claim.

zs : 2 This Writ. Petition coming on. for Preliminary hearing this day, AS. Chief Justice made the following:

| Vikramajit Se Sen, Ag. C.. J. (Oral):
| After arguing for sometime, the learned counsel "for _ "the petitioner seeks ledve to withdraw the petition ins response to our query as to whether it is maintainable.
2. The Writ Petition is- | dismissed, as. withdrawn without affecting the. "petitioners 5 night to assail the impugned order conden sing de le ay in' "filing the written statement/ claim pesition. He "Rae 'that these questions shall be assailed, in nthe catikely event of award being passed against the petitioner.
3. The Writ Petition is dismissed as withdrawn leaving it open to the petitioner to avail of statutory rights.

Sj.

Acting Chief Justice Sk/-

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