Himachal Pradesh High Court
Trivender Kumar vs . State Of H.P. & Ors. on 31 August, 2022
Bench: Sabina, Sushil Kukreja
Trivender Kumar Vs. State of H.P. & ors.
CWP No. 8394 of 2021 .
A/W CWP Nos. 56, 60 and 132 of 2022 31.08.2022 Present: Mr. Nimish Gupta, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.
Admit.
r ( Sabina)
Judge
(Sushil Kukreja )
August 31, 2022 (ravinder) Judge
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