Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Article 168(1)] [Article 168] [Constitution]

Constitution Subarticle

Article 168(1)(a) in Constitution of India

(a)in the States of Bihar, Maharashtra, Karnataka and Uttar Pradesh, two houses: