Delhi High Court - Orders
Virgo Softech Ltd vs National Institute Of Electronics And ... on 24 May, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~2 to 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(2) ARB.P. 1285/2022 & I.A. 18949/2022
(3) ARB.P. 1286/2022 & I.A. 18951/2022
(4)+ ARB.P. 1288/2022 & I.A. 18978/2022
(5) ARB.P. 1289/2022 & I.A. 18980/2022
VIRGO SOFTECH LTD ..... Petitioner
Through: None
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHNOLOGY ..... Respondent
Through: Ms.Anubha Dhulia, Mr.Sushil
Kumar Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 24.05.2023
1. None appears for the petitioner.
2. The learned counsel for the respondent submits that there has been a change in the counsel on behalf of the respondent and she seeks some time to prepare the submissions.
3. List on 25th July, 2023.
NAVIN CHAWLA, J MAY 24, 2023/Arya Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:45:37