Bombay High Court
Digital Cable Operators Association Of ... vs Union Of India Anr on 30 August, 2022
Bench: S.V. Gangapurwala, Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 547 OF 2020
Digital Cable Operators Association Of Mumbai....PETITIONER
And 2 Ors.
V/S
Union Of India Anr ....RESPONDENT
Mr. Shardul Singh i/b. RAHUL SOMAN for Petitioner Mr. Ashish Kamat a/w. Mr. Samsher Garud and Ms. Juhi Valia i/b. Jayakar and Partners for R.2.
CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 30th August, 2022 P.C. :
S. O. to 18/10/2022 .
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