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Bombay High Court

Digital Cable Operators Association Of ... vs Union Of India Anr on 30 August, 2022

Bench: S.V. Gangapurwala, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          WRIT PETITION LODGING NO. 547 OF 2020

 Digital Cable Operators Association Of Mumbai....PETITIONER
 And 2 Ors.
             V/S
 Union Of India Anr                        ....RESPONDENT

Mr. Shardul Singh i/b. RAHUL SOMAN for Petitioner Mr. Ashish Kamat a/w. Mr. Samsher Garud and Ms. Juhi Valia i/b. Jayakar and Partners for R.2.

CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 30th August, 2022 P.C. :

S. O. to 18/10/2022 .
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