Section 3(2)(b) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

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State of Karnataka - Subsection

Section 3(2)(b) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

(b)Between places partly connected by railway and partly by road, he may travel by bus by shortest route and claim bus fare including reservation charges but not agency charges paid to a travel agent.

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State of Karnataka - Subsection

Section 3(2)(b) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015