Gujarat High Court
Prakashbhai vs Sudhaben on 22 July, 2008
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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SCA/953220/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 9532 of 2008
=========================================================
PRAKASHBHAI
BHIKHABHAI PATEL - Petitioner(s)
Versus
SUDHABEN
ASHOKBHAI SHAH & 1 - Respondent(s)
=========================================================
Appearance
:
MR
DHAVAL M BAROT for
Petitioner(s) : 1,
None for Respondent(s) : 1 -
2.
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
Date
: 22/07/2008
ORAL
ORDER
Being matter pertaining to Anti Defection Law, Registry to verify and place the same before appropriate Court.
(Akil Kureshi,J.) (raghu) Top