Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(n) in The Rajasthan Colonisation (General Colony) Conditions, 1955 (n)"The land" and "The said land" shall, so far as a separate grant is concerned, be deemed to apply to and designate the lands included in that grant; and
